Resolution versus Penalisation: Is IBC Deviating from its Purpose?
by Shekhar Raj Sharma* and Akshita Grover**
Continue readingby Shekhar Raj Sharma* and Akshita Grover**
Continue readingby Ravi Shankar* and Akanksha Natesan**
Continue readingIntroduction and Overview of the Concept of Cross-Border Insolvency Law in India
by Harshith Sai Boddu†
Continue readingby Nishant Verma†
Continue readingby Prakul Thadi* and Sarthika Singhal**
Continue readingby Bishwajit Dubey† and Raghav Pandey††
Continue readingby Maharukh Adenwalla† and Gayatri Virmani††
Continue readingby Onkar Thakur†, Nalin Jha†† and Saksham Chaturvedi†††
Continue readingby Varun Kumar† and Ishika Mittal††
Continue readingBy Aditya Vikram Singh† and Vedant Singh††
Continue readingby Subham Priyadarshi†, Shivang Tripathi†† and Raj Krishna†††
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