1872

Financial Creditor
Case BriefsTribunals/Commissions/Regulatory Bodies

National Company Law Tribunal, Hyderabad: The Bench of N. Venkata Ramakrishna Badarinath, Judicial Member, and Veera Brahma Rao Arekapud, Technical Member held

Case BriefsHigh Courts

Rajasthan High Court: While deciding a writ petition the Court has stated that Section 65 B of Evidence Act is not applicable