1984 Anti-Sikh Riots: SC asks CBI to submit status report of ongoing trail against Sajjan Kumar
Supreme Court: The bench of SA Bobde and SA Nazeer, JJ has asked the CBI to apprise it of the status of
1984 anti-Sikh riots
1984 anti-Sikh riots: Supreme Court order re-investigation of 186 cases closed by SIT
Supreme Court: The Supreme Court directed the re-investigation of the 186 cases that were filed after the 1984 anti-Sikh riots that killed