gujarat high court
Case BriefsHigh Courts

The Court said that Teesta Setalvad had started her career as journalist and prima facie it seemed that by using victim and witnesses as ladder for her own benefits, she had ultimately reached on to Padmashree to become Member of Planning Commission.

Case BriefsSupreme Court

When on August 15, 2022, her rapists walked out of the prison after serving 15 years’ imprisonment based on Gujarat Government’s remission policy, Bilkis Bano found herself “bereft of words” and “numb”.

Supreme Court June 2022 Roundup
Legal RoundUpSupreme Court Roundups

Top Stories of the Month Clean Chit to PM Modi in 2002 Gujarat riots case “SIT Officials have come out with flying

Legal RoundUpWatch Now

In this Episode, Prachi Bhardwaj breaks down some important legal updates from around the World, covering SCOTUS’s decision on American women’s right to abortion, Supreme Court of India’s dismissal of plea challenging clean chit to Prime Minister Narendra Modi and more.

Case BriefsSupreme Court

“The protagonists of quest for justice sitting in a comfortable environment in their air-conditioned office may succeed in connecting failures of the State administration at different levels during such horrendous situation, little knowing or even referring to the ground realities and the continual effort put in by the duty holders in controlling the spontaneous evolving situation unfolding aftermath mass violence across the State.”

Case BriefsSupreme Court

Supreme Court: A 3-judge bench of CJI SA Bobde and BR Gavai and Surya Kant, JJ has granted bail to 14 convicts in

Hot Off The PressNews

Supreme Court: A 3-judge bench of Ranjan Gogoi, CJ and Deepak Gupta and Sanjiv Khanna, JJ directed the Gujarat government to give

Hot Off The PressNews

Supreme Court:  In the plea filed by Zakia Jafri, challenging the SIT’s clean chit to then Gujarat chief minister Narendra Modi in connection

Hot Off The PressNews

Supreme Court: The 3-judge bench of Dipak Misra, AM Khanwilkar and Dr. DY Chandrachud, JJ granted six weeks time to the Gujarat government