Sir Syed National Moot Court
Law School NewsMoot Court Announcements

ABOUT THE COMPETITION Sir Syed National Moot Court Competition-2024 is being organized from 24th February to 2nd March at the Faculty of

Supreme Court Roundup January 2024
Legal RoundUpSupreme Court Roundups

This roundup revisits the analyses of Supreme Court’s judgments/orders on Bilkis Bano Gang Rape case; Rules on post-retirement benefits; Second National Judicial Pay Commission; Accessible India Campaign; Right to claim Set-off in CIRP; and more. It also covers explainers on important law points; Never reported Judgments; Cases Reported in SCC Weekly in January; Know thy Judges; and appointment of new judges.

Wardah Beg
Interviews

Interviewed by Taha Bin Tasneem

Call For PapersLaw School News

Reported by Wardah Beg

Case BriefsSupreme Court

Supreme Court: In the judgment quashing Allahabad High Court’s  decision in the matter relating to Institutional Preference, the  Bench of Deepak Gupta

High Courts

Allahabad High Court: While hearing a PIL instituted by law students of different universities against the decision of Vice Chancellor of the