Delhi High Court
Case BriefsHigh Courts

“Since defendants are using different marks on outer packaging of the impugned products and identical roundel devices on the individual cigarette sticks, the Local Commissioner is permitted to open cigarette packs to inspect the logos/devices on the individual cigarette sticks.”

Hot Off The PressNews

Governor of Texas Greg Abbott while signing a Senate Bill 21 has increased the age to 21 from 18 to buy cigarettes,

Legislation UpdatesStatutes/Bills/Ordinances

On 13-01-2015, the Union Ministry of Health and Family Welfare placed the draft COTPA Bill, 2015 in the Public domain to elicit