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Under the aegis of the Ministry of Education, Govt of India, Ministry of Culture, Govt of India, Central Sanskrit University, New Delhi
Press release. *”Constructing Legal Foundations: Navigating the Future of Construction Law” Conference to Explore Key Issues in the Construction Industry Date: 24th
The National Law Institute University, Bhopal (NLIU) is a law school and centre for research located in Bhopal, India. Established in 1997
ABOUT “REMEMBERING S P SATHE” Professor Satyaranjan Purushottam Sathe was a distinguished legal luminary and a renowned academician in the judicial universe
About the NLIU Cell for Law and Technology The Cell for Law and Technology (NLIU-CLT) is a centre at the National Law
About ILS Law College The year 2022-2023 marks a golden period for the Indian Law Society and ILS Law College, where the
Centre for Advanced Research & Training in Arbitration Law (CARTAL) pleased to announce that Linklaters and CARTAL are organising the Linklaters 7th
The International Arbitration & Mediation Centre, Hyderabad in association with Disputandum and Goel & Associates is organizing a conference on the topic
Background With the exponential growth that the aviation sector has been experiencing over the past years, coupled with the occasional setbacks faced
RMLNLU along with Nishith Desai Associates is organising a Legal Essay Writing Competition and Conference on Intellectual Property Rights and Technology Law.
About Legal Expatiate Legal Expatiate is an initiative in lockdown to bring together the best talent of this country and to infuse
About Legal Expatiate Legal Expatiate is an initiative in lockdown to bring together the best talent of this country and to infuse
ABOUT THE CONFERENCE: Amity Law School, Gurugram proudly announces its two-day International Conference on “Legal Dimensions of Infrastructure, Growth and Development” which
Reported by Srishti Rai Chhabra
Reported by Srishti Rai Chhabra