GNLU | 1st edition of the Legislation Drafting Competition [Submit by November 30]
ABOUT THE COMPETITION The competition provides a remarkable opportunity for individuals to learn the nuances of legislative drafting. The competition
GNLU
GNLU | 113 placement offers as of August 2022
Reported by Jhanvi Shah
Release of GNLU Student Law Review Volume III
Reported by Jhanvi Shah
Call for Papers | GNLU SRDC ADR Magazine [Vol. 3 Issue 2] : Submit by July 31
Reported by Karan Ahluwalia
GNLU Journal of Law, Development and Politics [Vol. 10 Issue 2 ] — Latest Volume Released
Contents Articles Closure of ICTY: The Mandate is Not Yet Over —V.K. Ahuja………………………………………………………………. 1 An Overview of Political Communication under the Freedom
From ‘Nurturing Constitutional Fabric’ to ‘Strengthening Virtual Courts’ Legal Titans to Speak at the ‘1st Justice HR Khanna Memorial Symposium’ on 14th August
The Confederation of Alumni for National Law Universities (CAN Foundation), has partnered with National Law University, Jodhpur & Gujarat National Law University,
The GNLU Law Review [Vol. 7, 2020] — Latest Volume released
Contents Editorial 1 Judicial Recusal: A Comparative Analysis — Priyadarshini Barua, Sarthak Makkar, Vasanthi Hariharan Articles 17 Gender, Health and Development: What
GNLU | Post Graduate Diploma in Biotechnology
Reported by Karan Ahluwalia
Live Blog: 12th GNLU International Moot Court Competition (GIMC) 12th – 16th February, 2020
The decade-old moot is back for its twelfth edition! GIMC has always been known for its high-quality participation as well as judging
GNLU| Results of the National Film Making Competition on Entrepreneurship & Start-ups
Gujarat National Law University (GNLU) declared the results of the National Film Making Competition on Entrepreneurship & Start-ups- 2018, today. The first prize went to Mr
GNLU Incubatee, Law Briefs, Launches its first ebook “The Landmark Corruption Trial in India”
GNLU Incubatee, Law Briefs, Launches its first ebook titled “The Landmark Corruption Trial in India” based on the famous disproportionate asset case of Former Chief Minister of
GNLU | Essay Competition, 2019 on Insolvency and Bankruptcy
Reported by Hrithik Khurana
GNLU | Building Consent Culture: Preventing Sexual Harassment (Workshop)
Reported by Hrithik Khurana
GNLU | Certificate Course on Energy Law, by Prof Dr J. Kumar
About Gujarat National Law University Gujarat National Law University (GNLU) is the statutory university established by the Govt. of Gujarat under the Gujarat
Call for Papers: Journal of Law, Development and Politics
Reported by Hrithik Khurana
GNLU | Certificate Course on Investment Arbitration, 11-16th March, 2019
Reported by Hrithik Khurana
GNLU | 9th Convocation held on January 27, 2019
Justice Sikri at the GNLU Convocation “While the Human in Law is important, the Humane in Law is indispensable”. GNLU organised its ninth