History sheeter Archives

Allahabad HC grants bail to a history sheeter only on the basis of parity; prompts SC to lay down illustrative circumstances for cancellation of bail

Supreme Court: In a murder case where the Allahabad High Court had granted bail to the main accused only on the basis

Plea for transfer of Md. Shahabuddin from Siwan Jail to Tihar Jail to be considered

Supreme Court: In the matter relating to Journalist Rajdev Ranjan’s murder, where counsel appearing for the petitioners had argued that Md. Shahabuddin,

Supreme Court

Grant of bail to history sheeter showcases the non application of mind by the High Court

Supreme Court: In the present case, setting aside the bail order of the respondent, the Court berated the Allahabad High Court for