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Kerala Law Academy

Case Briefs High Courts

Ker HC | Citing ‘limited scope of judicial review in scheduling of examinations’, HC declines to put a stay on examinations to be conducted by Kerala University and Kerala Law Academy

Kerala High Court: While deciding the instant petitions seeking directions for the Kerala University to postpone the examinations scheduled on 1-7-2020, C.S.

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Published on July 1, 2020July 10, 2020By Bhumika Indulia

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A law student –cum- Director from KLA

Reported by Nirun R.N. Aneesh Lal, student of Kerala Law Academy won a number of awards for his second short film “The

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Published on June 27, 2014October 29, 2015By Sucheta

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