NALSAR

Law School NewsLive Blogging

NALSAR University of Law is all set to bring the 3rd NALSAR-CCI Antitrust Moot, 2024 presented by Trilegal from March 22nd —

Courts and the Constitution-2023 in Review
Conference/Seminars/LecturesLaw School News

PROGRAMME CONCEPT NOTE The ‘Courts and The Constitution’ Conference is an annual programme, meant to encourage critical engagement and the production of

Crises and Solutions
Conference/Seminars/LecturesLaw School News

ABOUT THE CONFERENCE The Understanding on Rules and Procedures Governing the Settlement of Disputes, also known as Dispute Settlement Understanding (DSU), of

NALSAR - IAMC ADR Journal
New releasesNews

On 4 February 2024, the inaugural issue of the NALSAR-IAMC ADR Journal 2024 was released. The Journal was unveiled by esteemed dignitaries

Sandhya Surendran
Interviews

Interviewed by Samyukta Shankar

AchievementsLaw School News

*The Law Reviews will be ranked as per the number of times the articles are accessed on SCC Online® for a calendar month.

Antitrust Moot
Law School NewsOthers

NALSAR University of Law is all set to bring the 3rd NALSAR-CCI Antitrust Moot, 2024 presented by Trilegal from March 22nd —

NALSAR Mediation Tournament
Law School NewsOthers

About NALSAR: NALSAR University of Law was established under the Andhra Pradesh Act 34 of 1998 as a fully residential National Law

NALSAR-IAMC ADR Journal
Law School NewsOthers

NALSAR University of Law, Hyderabad and Eastern Book Company (EBC®) entered into an MoU for publishing and distributing the NALSAR-IAMC ADR Journal.

NALSAR University of Law
Call For PapersLaw School News

The Indian Journal of Intellectual Property Law (IJIPL) is the flagship intellectual property law journal of NALSAR University of Law, Hyderabad. IJIPL

Indian Journal of Intellectual Property
Call For PapersLaw School News

The Indian Journal of Intellectual Property Law (IJIPL) is the flagship intellectual property law journal of NALSAR University of Law, Hyderabad. IJIPL

Call For PapersLaw School News

The Environment Law and Practice Review, NALSAR’s flagship Environment Law Journal is currently open for submissions for its 9th Volume. The deadline

Public International Law
Law School NewsMoot Court Announcements

National Academy of Legal Studies and Research (NALSAR) is pleased to invite registrations for the 4th NALSAR Public International Law Moot Court

Amit George
Interviews

Interviewed by Talha Hasan

menstrual leave policy
Law School NewsOthers

NALSAR University of Law, Hyderabad has officially introduced a menstrual leave policy for students of all academic programmes (LLB, LLM, IPM and

debating championship
Law School NewsOthers

We are thrilled to announce that the highly anticipated 13th NALSAR Inter-Varsity Debating Championship, 2023 is open for registrations! This year’s event

nalsar justice b.r. sawhny memorial moot court competition
Law School NewsMoot Court Announcements

NALSAR is hosting the 16th edition of the NALSAR – Justice B.R. Sawhny Memorial Moot Court Competition, 2023, in collaboration with the Bodh Raj Sawhny Memorial Trust and in association with Vidhi Centre for Legal Policy.

m.a. in corporate law
Law School NewsOthers

NALSAR University of Law and EBC Learning, from the EBC Group, have collaborated to introduce a 2-Year M.A. programme in Corporate Law.

nalsar university
Law School NewsOthers

NALSAR University of Law and EBC Learning, from the EBC Group, have collaborated to introduce a 2-Year M.A. programme in Corporate Law.

nalsar
Call For PapersLaw School News

“About the Journal The NALSAR-IAMC ADR Journal (‘The Journal’) is the result of the budding relationship & joint efforts between NALSAR and