Legislation UpdatesNotifications

With a view to maintain price stability, while keeping in mind the objective of growth, the Reserve Bank of India Act, 1934

Business LawHot Off The PressNews

The Union Government has radically liberalized the FDI regime today, with the objective of providing major impetus to employment and job creation

Statutes/Bills/Ordinances

The Rule 6 of the Companies (Meetings and Powers of Board) Rules, 2014 has been amended to provide additional time for companies