Raj HC | Transfer petition for trial of Salman Khan’s deer hunting case allowed; High Court to take charge
Rajasthan High Court: Pushpendra Singh Bhati, J., allowed a transfer petition in the infamous deer hunting case of actor Salman Khan. An
Salman Khan
BREAKING|Black Buck Poaching Case: Salman Khan to undergo 5 years imprisonment; Rs. 10, 000 fine also imposed
In the 20 year old Black Buck Poaching Case, the Chief Judicial Magistrate Court at Jodhpur has awarded 5 years imprisonment to