Aadhaar Enrolment and Update Amendment Regulations 2023
Legislation UpdatesRules & Regulations

On 29-9-2023, the Unique Identification Authority of India (‘UIDAI’) notified the Aadhaar (Enrolment and Update) Amendment Regulations, 2023 to amend the Aadhaar

Legislation UpdatesNotifications

S.O. 3425(E)—In exercise of the powers conferred by proviso to sub-section (1) of Section 3 of the Aadhaar (Targeted Delivery of Financial