SC tells Sahara chief Subrata Roy, enough is enough; Orders auction of Aamby Valley
Supreme Court: The 3-judge bench of Dipak Misra, CJ and Ranjan Gogoi and Dr. AK Sikri, JJ , refusing to grant of
Aamby Valley
No relief for Subrata Roy as Supreme Court refuses to lift the attachment on Aamby Valley
Supreme Court: The 3-judge bench of Dipak Misra, Ranjan Gogoi and Dr. A.K. Sikri, JJ refused to entertain the plea of Sahara
Sahara Matter: Deposit Rs. 1500 Cr by September 7 or the Aamby Valley property will be auctioned
Supreme Court: The bench of Dipak Misra, Ranjan Gogoi and Dr. A.K. Sikri , JJ told the Sahara Group of Companies and
Sahara Matter: Aamby Valley property to be auctioned; Subrata Roy to appear before the court on 27.04.2017
Supreme Court: The bench of Dipak Misra, Ranjan Gogoi and Dr. A.K. Sikri, JJ ordered the auction of the Aamby Valley City