Aarushi Talwar Murder Case| SC admits CBI’s appeal challenging the acquittal of Talwar’s
As reported by PTI, the Supreme Court Bench comprising of Ranjan Gogoi, Navin Sinha and KM Joseph, JJ., allowed the CBI’s appeal
Aarushi Talwar
Aarushi-Hemraj Murder: CBI moves Supreme Court against acquittal of Rajesh and Nupur Talwar
The Central Bureau of Investigation (CBI) has moved to the Supreme Court against the Allahabad High Court verdict acquitting Rajesh and Nupur
Aarushi Talwar case: Allahabad HC acquits Talwars, gives them the benefit of doubt
Allahabad High Court: Observing that conviction cannot be based on suspicion, the Allahabad High Court has acquitted Rajesh and Nupur Talwar, parents