Case BriefsHigh Courts

Chhattisgarh High Court: The Division Bench comprising of Prashant Kumar Mishra and Gautam Chourdiya, JJ.,  dismissed an application for “condonation of delay

Case BriefsHigh Courts

Jharkhand High Court: Anil Kumar Choudhary, J. heard an interlocutory application filed under Section 378(4) of the Code of Criminal Procedure, 1973

Case BriefsHigh Courts

Jharkhand High Court: Anil Kumar Choudhary, J. disposed of an interlocutory application filed under Section 378(4) of the Code of Criminal Procedure,