Know Thy Judge | Justice Chakradhari Sharan Singh, the 34th Chief Justice of Orissa High Court
Justice Chakradhari Sharan Singh was recommended as new Chief Justice of Orissa High Court on 02-11-2023 and took charge of his new office on 07-02-2024.
Justice Chakradhari Sharan Singh was recommended as new Chief Justice of Orissa High Court on 02-11-2023 and took charge of his new office on 07-02-2024.
Justice M.M. Shrivastava was appointed by the President as new Chief Justice of the Rajasthan High Court on 02-02-2024 and took charge of his new office on 06-02-2024.
Ministry of Law and Justice notified appointment of Chief Justices for Allahabad, Gauhati, Meghalaya, Rajasthan, Orissa and Uttaranchal High Courts.
“Even after knowing the situation, the authorities did not take care of and attempted to control the situation, rather it appears that they have hands in glove with the lessees involved in illegal mining, for the reasons best known to them.”
Consequent to the retirement of current Chief Justice of Meghalaya High Court, Justice Sanjib Banerjee on 01-11-2023, Justice Thangkhiew will take over the responsibilities of Acting Chief Justice.
Shri Justice Nitin Madhukar Jamdar, Judge of Bombay High Court has been appointed as Acting Chief Justice to perform the duties of
After serving the legal profession as an advocate for 21 years and as Judge of the Madras High Court for 14 years (including 8 months as Acting Chief Justice), Justice T. Raja retired on 24-05-2023.
Supreme Court said that there was no fault on the part of the appellants. It was because of the wrong marking at the relevant time that they were deprived of the appointments, and they were not placed in the merit list, and such was required to be corrected on the revision of the marks on re-evaluation.
The Supreme Court Collegium in February had recommended Justice Sabina’s name for appointment as the Chief Justice of High Court of Himachal Pradesh.
Justice Hrishikesh Roy is known for his notable contributions to the causes of alternative dispute settlement and legal aid. We have curated some of his important High Court and Supreme Court decisions.
The President has appointed Shri Justice Nongmeikapam Kotiswar Singh, senior most puisne Judge of the Gauhati High Court, to perform the duties
President appoints Justice Vipin Sanghi, senior-most Judge of the Delhi High Court, to perform the duties of the office of the Chief
President appoints Shri Justice Manindra Mohan Shrivastava, senior-most Judge of the Rajasthan High Court, to perform the duties of the office of
Appointment of Acting Chief Justice of Meghalaya High Court President appoints Justice Hamarsan Singh Thangkhiew as Judge of Meghalaya High Court to
Appointment of Acting Chief Justice President appoints Justice Vineet Kothari, senior-most Judge of Gujarat High Court, to perform the duties of the
Appointment of Acting Chief Justice President appoints Justice Mamidanna Satya Ratna Sri Ramachandra Rao, senior-most Judge of Telangana High Court, to perform
Appointment of Acting Chief Justice President appoints Justice Meenakshi Madan Rai, senior-most Judge of Sikkim High Court, to perform the duties of
Appointment of Acting Chief Justice of Karnataka High Court President appoints Justice Satish Chandra Sharma, senior-most Judge of Karnataka High Court, to
Appointment of Acting Chief Justice of Himachal Pradesh High Court President appoints Shri Justice Ravi Vijaykumar Malimath, senior-most Judge of Himachal Pradesh
Appointment of Acting Chief Justice of Allahabad High Court President appoints Shri Justice Munishwar Nath Bhandari, senior-most Judge of the Allahabad High