Delhi High Court
Case BriefsHigh Courts

These are valuable lands to which these documents relate and thus, the missing of such records has a significant bearing on the rights of citizens and there is a threat of misuse of the documents.

Case BriefsSupreme Court

Supreme Court: In a case where the District Magistrate had directed confiscation of a Truck under the M.P. Prohibition of Cow Slaughter

Case BriefsSupreme Court

Supreme Court: In the case where it was being contended that the Additional District Magistrate had no jurisdiction to pass order under