Appointment of 15 Additional Judges as permanent Judges of 5 High Courts
15 Additional Judges have been made permanent Judges in Gauhati High Court, Bombay High Court, Kerala High Court, Himachal Pradesh High Court and Calcutta High Court
Additional Judge of Calcutta High Court
Appointment Order of 4 Permanent Judges and 1 Additional Judge of Calcutta High Court
President is pleased to appoint (i) Justice Biswajit Basu, (ii) Justice Amrita Sinha, (iii) Justice Jay Sengupta and, (iv) Justice Madhumati Mitra,
Calcutta HC | Appointment Order of Protik Prakash Banerjee to be an Addl. Judge
In exercise of the powers conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to