allahabad high court
Case BriefsHigh Courts

The primary duty of the office of a Judge is to render justice to the litigants by deciding the cases that are assigned to him and a Judge appointed under Article 224 of the Constitution of India is as much under oath to perform this duty, as a Judge appointed under Article 217.

Appointments & TransfersNews

Karnataka High Court The President appoints Shri Cheppudira Monnappa Poonacha, to be an Additional Judge of the Karnataka High Court, for a

Appointments & TransfersNews

President appoints Pradeep Kumar Srivastava, to be an Additional Judge of the Jharkhand High Court, for a period of two years with

Madras High Court
Appointments & TransfersNews

President appoints Shri Justice A.A. Nakkiran, Additional Judge of the Madras High Court to be an Additional Judge of the Madras High

Appointments & TransfersNews

President appoints Justice Satyen Vaidya, Additional Judge of the Himachal Pradesh High Court, to be a Judge of the Himachal Pradesh High

Appointments & TransfersNews

President appoints Shri Umesh Chandra Sharma, to be an Additional Judge of the Allahabad High Court, with effect from the date he

Bombay High Court
Appointments & TransfersNews

Justice Pushpa Virendra Ganediwala, has tendered her resignation from the office of Additional Judge, Bombay High Court, in pursuance of proviso (a)

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Justice Ahanthem Bimol Singh, Additional Judge of the Manipur High Court, appointed as a Judge of that High Court, w.e.f. the date

Appointments & TransfersNews

Supreme Court Collegium has approved the proposal for the appointment of Justice Ahanthem Bimol Singh, Additional Judge of the Manipur High Court

Appointments & TransfersNews

Appointment of Judge President appoints J. Sathya Narayana Prasad to be an Additional Judge of the Madras High Court for a period

Appointments & TransfersNews

Appointment of Permanent Judge President appoints Justice Kausik Chanda, Additional Judge of the Calcutta High Court, to be a Judge of the

Appointments & TransfersNews

Supreme Court Collegium Supreme Court Collegium has approved the proposal for the appointment of Shri Justice Kausik Chanda, Additional Judge of the

Appointments & TransfersNews

Appointment of Additional Judge President of India, appoints Shri Satyen Vaidya, to be an Additional Judge of the Himachal Pradesh High Court,

Appointments & TransfersNews

President of India appoints Shri Abdul Rahim Musaliar Badharudeen, to be an Additional Judge of the Kerala High Court, for a period

Appointments & TransfersNews

President of India appoints Shri Robin Phukan, to be an Additional Judge of the Gauhati High Court. He will hold the office

Appointments & TransfersNews

Appointment of Permanent Judge President appoints Justice Alok Kumar Verma, Additional Judge of Uttaranchal High Court to be Judge of Uttaranchal High

Appointments & TransfersNews

Appointment of Additional Judge Vikas Bahl to be an Additional Judge of the Punjab and Haryana High Court, for a period of

Appointments & TransfersNews

President appoints Justice Vimla Singh Kapoor, Additional Judge of the Chhattisgarh High Court to be a Judge of the Chhattisgarh High Court,

Appointments & TransfersNews

President appoints Pushpa Virendra Ganediwala, to be an Additional Judge of the Bombay High Court for a period of 1 year with

Appointments & TransfersNews

Collegium Resolution The Supreme Court Collegium has approved the proposal for appointment of Justice Manish Choudhury, Additional Judge of Gauhati High Court