SC Collegium | Proposal for appointment of 5 Additional Judges as Permanent Judges of Calcutta HC
The Supreme Court Collegium has approved the proposal for the appointment of the following Additional Judges of Calcutta High Court as Permanent
The Supreme Court Collegium has approved the proposal for the appointment of the following Additional Judges of Calcutta High Court as Permanent
President appoints (i) Shri Rahul Bharti, and (ii) Ms. Moksha Khajuria Kazmi, to be Additional Judges of the High Court of Jammu
President appoints (i) Ms. Nidumolu Mala, and (ii) Shri S. Sounthar, to be Additional Judges of the Madras High Court, for a
President appoints the following as Judges /Additional Judge of the following High Courts, w.e.f. the date they assume charge of their respective
President appoints 3 Additional Judges to Calcutta High Court for a period of 2 years with effect from the date they assume
Appointment of Additional Judges of Karnataka High Court President appoints the following as Additional Judges of the Karnataka High Court in that
5 Additional Judges appointed to Punjab and Haryana High Court President appoints the following as Additional Judges of Punjab and Haryana High
Appointment of Judges | Punjab and Haryana High Court President appoints the following Additional Judges as Judges of the P&H High Court:
President appoints the following as Additional Judges of the Madras High Court: Sundaram Srimathy D. Bharatha Chakravarthy R. Vijayakumar Mohammed Shaffiq Above
President appoints the following as Additional Judges of the Allahabad High Court: Chandra Kumar Rai Krishan Pahal Sameer Jain Ahutosh Srivastava Subhash
President appoints the following as Additional Judges of the Gauhati High Court: Kakheto Sema [2 Years] Devashis Baruah [2 Years] Malasri Nandi
Supreme Court Collegium has approved the proposal for the appointment of the following Additional Judges of the Karnataka High Court as Permanent
Collegium approves proposal for appointment of 3 Additional Judges as Permanent Judges in Gauhati HC Supreme Court Collegium has approved the proposal
Supreme Court Collegium has approved the proposal for appointment of the following Additional Judges of the Kerala High Court as Permanent Judges
Appointment of Additional Judges as Permanent Judges President appoints S/Shri Justices: (l) Neranahalli Srinivasan Sanjay Gowda (2) Miss Jyoti Mulimani (3) Rangaswamy
Appointment of Additional Judges President appoints (1) Miss Kesang Doma Bhutia, S/Shri (2) Rabindranath Samanta, (3) Sugato Majumdar, (4) Bivas Pattanayak, and
Supreme Court Collegium has approved the proposal for the appointment of following Additional Judges of the Karnataka High Court as Permanent Judges
Appointment of Additional Judges President appoints the following to be Additional Judge of Kerala High Court for a period of 2 years:
Appointment of 4 Additional Judges President of India appoints the following 4 Additional Judges of the Bombay High Court for a period
Appointment of Permanent Judges President appoints the following Additional Judges to be Permanent Judges of the Bombay High Court: Avinash Gunwant Gharote