Case BriefsHigh Courts

Bombay High Court: Manish Pitale, J., while stressing upon the concept of adoption expressed that: The practice of adoption has been prevalent

Case BriefsHigh Courts

Madras High Court: P.T. Asha, J., addressed a matter in relation to adoption and modification in the birth certificate of a minor in

Case BriefsHigh Courts

Chhattisgarh High Court: A Division Bench of Prashant Kumar Mishra and Vimla Singh Kapoor, JJ. allowed an appeal filed against the order of