An Edge of the Institution Over Ad hoc Arbitration
by Justice Hemant Gupta (Retd.)*
Cite as: 2024 SCC OnLine Blog Exp 28
by Justice Hemant Gupta (Retd.)*
Cite as: 2024 SCC OnLine Blog Exp 28
The Chartered Institute of Arbitrators (CIArb) India Branch, in collaboration with the Bombay Bar Association and the Society of Indian Law Firms, is set to host the highly anticipated Annual CIArb India Conference, “Corporate Dispute Resolvers: The Role of General Counsel, Professionals, and the Industry,” on January 6th, 2024, at The Lalit Mumbai.
About USLLS Established in 2001, University School of Law and Legal Studies envisages advancement of institutional expertise in the area of legal
Attorney General for India makes an announcement for creating the All-India Arbitration Bar.
The Conference marked the presence of many legal luminaries, such as Justice Madan Lokur, Judge at Supreme Court of Fiji; Justice Hemant Gupta (Retd.); Chairperson, India International Arbitration Centre and Mr. Tushar Mehta, Senior Advocate and Solicitor General of India.
On 3-7-2023, the Securities and Exchange Board of India (‘SEBI’) notified the Securities and Exchange Board of India (Alternative Dispute Resolution Mechanism) (Amendment) Regulations, 2023
Corporate Legal Services team of Oil and Natural Gas Corporation (‘ONGC’) organised a legal workshop on “Mediation & Conciliation as ADR: PSUs
Dharmashastra National Law University, Jabalpur (M.P.) was established in the year 2018, by Madhya Pradesh Dharmashastra National Law University Act 24 of
The High Court of Justice (Technology and Construction Court): While deciding the instant matter revolving around the Dispute Resolution Procedure
by Soumyaa Sharma†
Reported by Karan Ahluwalia
Interviewed by Ayush Shukla
by Tariq Khan† and Shriya Luke††
Cite as: 2022 SCC OnLine Blog Exp 36
by Drasti Jain* and Aryan Deshmukh**
A Tournament on ADR shall be conducted by the Alternative Dispute Resolution Society of Amity Law School, Noida with the aim to
By Nikhil Parakh* and Sejal Makkad**
by Raghav Sengupta†
by Abhinay Sharma† and Lakshmi Subramaniam Iyer††