From Foreign Courts, Advance Rulings to High Courts | Legal Stories of the Year 2021
The most important and eye-catching legal stories of the year 2021. Dive your way through these pertinent decisions into 2022. Legal Trajectory
Advance Rulings
Comments invited on draft notification proposing amendment as per BEPS Action 5, for improving transparency in tax rulings
Under Base Erosion and Profit Shifting (BEPS) Action 5, exchange of rulings on Permanent Establishment (PE) by Authority for Advance Rulings is