Law School NewsLive Blogging

ABOUT THE ALIGARH MUSLIM UNIVERSITY Aligarh Muslim University (A.M.U.) is among the oldest Central Universities of India. It was established by Sir

Sir Syed National Moot Court
Law School NewsMoot Court Announcements

ABOUT THE COMPETITION Sir Syed National Moot Court Competition-2024 is being organized from 24th February to 2nd March at the Faculty of

Aligarh Muslim University Minority Status
Case BriefsSupreme Court (Constitution/Larger Benches)

“The 7-Judge Constitution Bench began hearing against Allahabad High Court’s decision on 09-01-2024, whereby, it was held that AMU cannot have an exclusive reservation because it is not a minority institution, within the meaning of Article 30 of the Constitution of India.”

Wardah Beg
Interviews

Interviewed by Taha Bin Tasneem

allahabad high court
Case BriefsHigh Courts

In the case of sexual assault, denying a woman right to say no to medical termination of pregnancy and fasten her with responsibility of motherhood would amount to denying her human right to live with dignity as she has a right in relation to her body which includes saying Yes or No to being a mother.

Call For PapersLaw School News

    About the AMU Law Society Review The AMU Law Society Review is the flagship journal of the Faculty of Law,

Faizan Mustafa
Interviews

Interviewed by Taha Bin Tasneem

Interviews

Interviewed by Divyansh Moralia

Case BriefsHigh Courts

Allahabad High Court: A Division Bench of Govind Mathur, CJ and Samit Gopal, J., directed the Chief Secretary, Government of Uttar Pradesh, Director

Hot Off The PressNews

Supreme Court: The 3-judge bench of SA Bobde, CJ and SA Nazeer and Sanjiv Khanna, JJ refused to put a stay on

Hot Off The PressNews

Supreme Court: Refusing urgent hearing on a plea seeking to declare the Citizenship Amendment Act as constitutional, CJI S A Bobde observed

Case BriefsHigh Courts

Allahabad High Court: A Division Bench of Govind Mathur, CJ and Vivek Varma, J. while addressing the present petition requested the National

Hot Off The PressNews

Supreme Court: The 3-judge bench of SA Bobde, CJ and BR Gavai and Surya Kant, JJ has issued notice to Centre on

Hot Off The PressNews

Supreme Court: Refusing to intervene in the incidents involving the violence taking place at the Jamia Milia University and the Aligarh Muslim

Hot Off The PressNews

Supreme Court: When a battery of senior lawyers including India Jaising, Colin Gonsalves, Salman Khurshid, etc approached the Court to take the