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About MNLU Mumbai: Maharashtra National Law University Mumbai, established under the Maharashtra National Law University Act 2014 on 20th March 2014, is
by Justice Hemant Gupta (Retd.)*
Cite as: 2024 SCC OnLine Blog Exp 28
ABOUT THE UNIVERSITY The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing
About the College Government Law College, Mumbai (“GLC”), established in 1855, is the oldest Law College in Asia, dating even prior to
The Centre for Alternative Dispute Resolution (CADR) is excited to announce an open call for blogs that delve into the dynamic and
Dear Esteemed Colleges, Warm greetings from the Alternative Dispute Resolution Cell at Symbiosis Law School, Nagpur! After the tremendous success of the
The 12th edition of INADR, the annual mediation competition of the National Law Institute University Bhopal, is being organized from 22nd March
About USLLS Established in 2001, University School of Law and Legal Studies envisages advancement of institutional expertise in the area of legal
The Centre for Alternative Dispute Resolution, MNLU Aurangabad is inviting papers for Volume II of their Journal for Dispute Resolution.
About ILSCA: The Indian Law Society’s Centre for Arbitration & Mediation (ILSCA) was established on 3rd December 2016 by the Governing Council
The Editorial Board of the Centre for Alternative Dispute Resolution, RGNUL (CADR-RGNUL) is pleased to invite papers for the first edition of
About NLIU ADRC The Alternative Dispute Resolution Cell of the National Law Institute University, Bhopal, established in 2007, is one of the
The India International Arbitration Centre (IIAC), a statutory institution established to create an independent and autonomous regime for institutional arbitration in India
ABOUT RGNUL Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the Rajiv
by Raj Panchmatia†, Haabil Vahanvaty†† and Roselin Alex†††
Cite as: 2023 SCC OnLine Blog Exp 74
Attorney General for India makes an announcement for creating the All-India Arbitration Bar.
Christ Law University is organising a National Webinar on ADR in IP law. The last date of registration is September 7th, 2023.
The Centre for Alternative Dispute Resolution (CADR), Rajiv Gandhi National University of Law, Punjab in association with Kathmandu Law School is all set to organize the 2nd International
NMIMS Kirit P. Mehta School of Law is thrilled to announce the 1st Edition of the International Negotiation and Mediation Competition (INMC),
About ILS Law College, Pune: Established in 1924, ILS Law College is one of the oldest law schools in India and has