MS Dhoni approaches SC seeking payment of dues from Amrapali Group for acting as their Brand Ambassador
Supreme Court: Former Indian skipper Mahendra Singh Dhoni on Tuesday approached the Court seeking its direction to Amrapali group for payment of
Amrapali
SC directs arrest of Amrapali Group CMD, Anil Sharma and two other directors
Supreme Court: In the case relating to non-delivery of around 42,000 flats to homebuyers by the beleaguered Amrapali Group, the Court has allowed Delhi
Amrapali Group of Companies| 7 premises sealed; directors in police custody till the ‘cataloguing’ of the documents : SC
Supreme Court: The Bench comprising of Uday U. Lalit and Dr D.Y. Chandrachud, JJ., gave certain directions pertaining to its earlier order