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“What is striking, in this case, is that Respondent 1 has produced no document whatsoever which would prove their use since 1957, as claimed.”
Delhi High Court: Pratibha M Singh, J. issued directions to the registrar of domain names whose offices are situated outside India and
Federal Court of Ontario (Canada): In an Intellectual Property battle the Bench of Alan S. Diner, J., had granted major win to
Bombay High Court: The Division Bench comprising of B.R. Gavai and Riyaz I. Chagla, JJ. partly allowed an appeal filed against the