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Case Briefs Tribunals/Commissions/Regulatory Bodies

CCI holds Google to be dominant in the relevant markets for licensable OS for smart mobile devices and app store for Android OS; Imposes penalty of Rs. 936.44 crore

Competition Commission of India: While deciding upon the complaint filed against Google alleging contravention of the provisions of the Competition

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Published on November 3, 2022By Editor_4

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Hot Off The Press News

Google fined by the European Union for breaching anti-trust violations

As reported by media, in a recent ruling, European Union antitrust regulators have fined Google with 4.34 billion euro in order to

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Published on July 20, 2018By Bhumika Indulia

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