punjab and haryana high court
Case BriefsHigh Courts

Punjab and Haryana High Court was cautious of apparent concealment of registration of an existing case against the petitioner which lacked any explanation on part of the petitioner.

Case BriefsHigh Courts

Uttaranchal High Court: A Division Bench of Vipin Sanghi, C.J. and Ramesh Chandra Khulbe, J., allowed this writ petition imposing a stay,

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Supreme Court: Justice Indu Malhotra has recused herself from hearing a batch of appeals and cross-appeals challenging a Bombay High Court verdict