Case BriefsTribunals/Commissions/Regulatory Bodies

Competition Commission of India (CCI): The Coram of Ashok Kumar Gupta (Chairperson) and Sangeeta Verma and Bhagwant Singh Bishnoi, (Members) expressed that:

Case BriefsTribunals/Commissions/Regulatory Bodies

Competition Commission of India (CCI):  “Cartelisation in the Airlines Industry”? Coram of Ashok Kumar Gupta (Chairperson) and Sangeeta Verma and Bhagwant Singh

Case BriefsTribunals/Commissions/Regulatory Bodies

Competition Commission of India (CCI): CCI received information from 4 chess players who were subjected to disciplinary action by All India Chess

Op EdsOP. ED.

by Sanskriti Jain*

Case BriefsTribunals/Commissions/Regulatory Bodies

Competition Commission of India: The Competition Commission of India (CCI) has found Nair Coal Services Pvt. Ltd., Karam Chand Thapar & Bros

Case BriefsTribunals/Commissions/Regulatory Bodies

Competition Commission of India (CCI): The Competition Commission of India has found All India Film Employees Confederation (AIFEC), Federation of Western India

Case BriefsTribunals/Commissions/Regulatory Bodies

Competition Commission of India: The Competition Commission of India (CCI) has found Grasim Industries Limited (GIL), Aditya Birla Chemicals (India) Ltd. (ABCIL)

Case BriefsTribunals/Commissions/Regulatory Bodies

Competition Commission of India: The  Commission (CCI) has found Container Trailer Owners Coordination Committee (CTOCC) and its four participating associations, namely, Cochin Container Carrier Owners

Case BriefsTribunals/Commissions/Regulatory Bodies

Competition Commission of India: The Competition Commission of India (CCI) has found Hyundai Motor India Limited (HMIL) to be in contravention of