Appointments & TransfersNews

Justice Meenakshi Madan Rai, senior-most Judge of the Sikkim High Court, to perform the duties of the office of the Chief Justice

Appointments & TransfersNews

President appoints Panjigadde Krishna Bhatt to be an Additional Judge of the Karnataka High Court, for a period of 2 years with

Appointments & TransfersNews

President appoints following to be the Judges of Andhra Pardesh High Court in the order of seniority, with effect from the date

Appointments & TransfersNews

President appoints Annirudha Roy to be an Additional Judge of the Calcutta High Court for a period of 2 years with effect

Appointments & TransfersNews

President appoint Bollampally Vijaysen Reddy, to be a Judge of the Telangana High Court with effect from the date he assumes charge

Appointments & TransfersNews

President is pleased to appoint (i) Justice Biswajit Basu, (ii) Justice Amrita Sinha, (iii) Justice Jay Sengupta and, (iv) Justice Madhumati Mitra,

Appointments & TransfersNews

President appoints Justice Dipankar Datta, Judge of the Calcutta High Court, to be the Chief Justice of the Bombay High Court with

Appointments & TransfersNews

Appointment Order President appoints the following Additional Judges of Madras High Court as Judges: (i) Kumari Justice P.T. Asha, S/Shri Justices (ii)

Appointments & TransfersNews

Appointment Order President appoints the following as the Additional Judges of the Bombay High Court, in that order of seniority: S/Shri (1)

Appointments & TransfersNews

Appointment of Additional Judges of P&H High Court President is pleased to appoint  the following as Additional Judges of the Punjab and

Appointments & TransfersNews

Appointment Order of 3 Additional Judges In exercise of the powers conferred by clause (1) of Article 224 of the Constitution of

Appointments & TransfersNews

Appointment Order President is pleased to appoint Shri Virendra Kumar II, to be an Additional Judge of the Allahabad High Court, for

Appointments & TransfersNews

Appointment of a Judge to Meghalaya High Court President appoints Shri Wanlura Diengdoh, to be a Judge of the Meghalaya High Court

Appointments & TransfersNews

Appointment Order President is pleased to appoint Mahendar Kumar Goyal, to be the Judge of the Rajasthan High Court with effect from

Armed Forces Tribunal
Appointments & TransfersNews

Appointments Committee of Cabinet approved the proposal for appointment of Justice (Retd.) Rajendra Menon, former Chief Justice of Delhi High Court, to

Appointments & TransfersNews

Orders of Appointment In exercise of the powers conferred by Article 223 of the Constitution of India, the President is pleased to

Appointments & TransfersNews

President appoints the following Advocates as the Additional Judges of the Punjab and Haryana High Court: Suvir Sehgal Girish Agnihotri Alka Sarin

Appointments & TransfersNews

President is pleased to appoint Shri Justice S. Mani Kumar, Judge of the Madras High Court, to be the Chief Justice of

Appointments & TransfersNews

In exercise of the powers conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to

Appointments & TransfersNews

President appoints the following Additional Judges of the Calcutta High Court, to be Judges of the Calcutta High Court with effect from