Shri Subhro Kamal Mukherjee appointed as the Chief Justice of Karnataka High Court
On 24.06.2015, the President of India appointed Shri Justice Subhro Kamal Mukherjee, senior-most Judge of the Karnataka High Court, as the Chief
appointment of judges
Shri Justice Uma Nath Singh appointed as the Chief Justice of Meghalaya High Court
On 18-03-2015, the President appointed Shri Justice Uma Nath Singh, Judge of the Meghalaya High Court, to be the Chief Justice of
Shri Justice Rohit Arya appointed as the Judge of Madhya Pradesh High Court
On 16-03-2015, the President appointed Shri Justice Rohit Arya, Additional Judge of the Madhya Pradesh High Court, to be a Judge of
Additional Judges of the Calcutta High Court appointed by the President
On 27-03-2015, the President appointed (i) Shri Malay Marut Banerjee, (ii) Shri Md. Mumtaz Khan, (iii) Shri Sankar Acharyya, (iv) Shri Mir
Shri Justice Uma Nath Singh appointed as the Chief Justice of Meghalaya High Court
On 18-03-2015, the President appointed Shri Justice Uma Nath Singh, Judge of the Meghalaya High Court, to be the Chief Justice of
Shri Justice Rohit Arya appointed as the Judge of Madhya Pradesh High Court
On 16-03-2015, the President appointed Shri Justice Rohit Arya, Additional Judge of the Madhya Pradesh High Court, to be a Judge of
Appointment of judges of various High Courts
On 13-04-2015, President of India appointed Shri Ramendra Jain to be an Additional Judge of the Punjab & Haryana High Court for