Arrest Warrant Archives

Ukraine War Crimes: ICC issues arrest warrants against Russian President Vladimir Putin and Official Maria Alekseyevna Lvova-Belova

In a significant move, the International Criminal Court in a press release informed the world at large that it is issuing arrest warrants against Russian President Vladimir Putin and Russian Commissioner for Children's Rights, Maria Alekseyevna Lvova-Belova in connection to commission of war crimes during Russia's invasion of Ukraine in February 2022

Case Briefs High Courts

Ker HC | International Arrest Warrant by itself will not suffice to extradite an accused to UAE. For extradition, request should be communicated in writing via diplomatic channels, HC states

Kerala High Court: N. Nagaresh, J., addressed the petition seeking to direct the State to implement International Arrest Warrant and to handover

Hot Off The Press News

PNB Scam | Westminster Court issues an arrest warrant against Nirav Modi

Westminster Court, United Kingdom: A provisional arrest warrant has been issued against the fugitive diamond merchant, Nirav Modi for his extradition in

Case Briefs High Courts

Solemn duty of Court to protect life and liberty of citizens; Judicial Magistrate cautioned for issuing warrant without perusing chargesheet

Tripura High Court: A Bench of Arindam Lodh, J. allowed a petition for quashing of criminal proceedings pending against the petitioner. The petitioner