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Aruna Shanbaug

Hot Off The Press News

BREAKING| Supreme Court reserves verdict on legalizing Euthanasia

Supreme Court: The 5-judge Constitution bench of Dipak Misra, CJ and Dr. AK Sikri, AM Khanwilkar, Dr. DY Chandrachud and Ashok Bhushan,

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Published on October 11, 2017October 11, 2017By Prachi Bhardwaj

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