HIGH COURTS JULY 2023 WEEKLY ROUNDUP| Stories on PayPal; Highway Tender Scam; WB Teacher Recruitment Scam; Maternity leave; and more
A quick legal roundup to cover important stories from all High Courts this week.
Atrocities Act
“Can’t treat all of them as a liar”: SC while partially setting aside the 2018 SC/ST Act verdict [Full report]
Supreme Court: Holding that the Court should not have encroached upon the field reserved for the legislature, the 3-judge bench has partially
SC & ST (Prevention of Atrocities) Act, 1989 is not an instrument to blackmail innocents; Mere allegation not enough for arrest
Supreme Court: Acknowledging the abuse of law of arrest in cases under the Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities)