National Company Law Tribunal
Case BriefsTribunals/Commissions/Regulatory Bodies

National Company Law Tribunal, Mumbai Bench: The Coram of H.V. Subba Rao, Judicial Member and Chandra Bhan Singh, Technical Member directed that

Op EdsOP. ED.

by Love Kumar Gupta*

AAR
Op EdsOP. ED.

by Salona Mittal*

Case BriefsSupreme Court

Supreme Court: Holding that the property of a person who died during pendency of trial for misappropriation could not be attached by