delhi high court
Case BriefsHigh Courts

“If petitioner is able to obtain any amount of money towards tax deducted from his income at source for Assessment Years 2009-10, 2011-12 and 2012- 13 from his employer, the same shall be deposited by him with the revenue.”

Case BriefsHigh Courts

Uttaranchal High Court: A Single Judge Bench comprising of Sudhanshu Dhulia, J. addressed 15 writ petitions seeking to direct the state government

Case BriefsSupreme Court

Supreme Court: The Bench comprising of Ranjan Gogoi and Rohinton Fali Nariman, JJ., in an order directed the State Coordinator for National

NGT
Hot Off The PressNews

National Green Tribunal (NGT): The Bench comprising of AK Goel Chairperson, Jawad Rahim, JM Raghuvendra S. Rathore, JM and Dr Satyawan Singh