automatic vacation of stay order in six months
Case BriefsSupreme Court (Constitution/Larger Benches)

Justice Abhay S. Oka wrote the majority judgment, which was concurred by Justice Mithal through a separate judgment.

Case BriefsSupreme Court

Supreme Court: The 3-judge bench of RF Nariman, Surya Kant and V. Ramasubramanian, JJ has held that Section 87 of the Arbitration