Call For PapersLaw School News

Reported by Raksha Raina

Case BriefsInternational Courts

International Court of Justice (ICJ):With an overwhelming majority of 15:1, the ICJ rejected the appeal filed by Bahrain, Egypt, Saudi Arabia and

Case BriefsSupreme Court

Supreme Court: Considering the hardship of the passengers who are stranded on foreign soil at the airports after they were issued valid

Business NewsNews

The government is considering a nationwide single GST registration process for the aviation, banking and insurance sectors. A single registration will potentially