National Green Tribunal
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The National Green Tribunal acknowledged the serious concerns raised by the applicant regarding the alleged violations of environmental norms by the Respondent in developing the “Mayfield Garden” residential colony.

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S.O. 1806(E)—Whereas, the Unlawful Activities (Prevention) Act, 1967 (37 of 1967) (hereinafter referred to as the said Act) has been enacted to