RGNUL CASH National Essay Writing Competition on International Criminal Law [Submit by April 30, 2024]
ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab was established by the State Legislature of Punjab by passing the
Bar Council of India
National Trial Advocacy Competition by Amity University Rajasthan | April 25th – 26th, 2024 [Register by April 9, 2024]
1. About the Competition: The Moot Court Society (MCS) of Amity School of Law, Amity University Rajasthan is organizing the National Trial
Call for Papers | Aanvikshiki: A Seminar on Kautilya’s Arthashastra [Submit by April 17, 2024]
ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the
7th MM National Moot Court Competition, 2024
Department of Law, MM(DU) Mullana is Organizing its 7th National Moot Court Competition in the Month of April (25th, 26th & 27th April)
1st Policy Hackathon: ‘Women in the Workplace’ | March 2024 | Gender Studies Committee, School of Law, CHRIST (Deemed to be University)
In light of International Women’s Day, the Gender Studies Committee at School of Law, CHRIST (Deemed to be University) presents its 1st
VIPS | National Convention on “Responsible Artificial Intelligence: Law and Ethics” [March 2, 2024]
About Vivekananda Institute of Professional Studies Vivekananda Institute of Professional Studies- Technical Campus (hereinafter VIPS- TC) is affiliated to GGSIP University, Delhi
SLS Pune | Ninth International Criminal Trial Advocacy Competition [April 18-21, 2024]
About the organizer/college/university Symbiosis Law School, Pune (SLS-Pune) stands for excellence in legal education and is nestled in the city of Pune.
3rd JU National Moot Court Competition, 2024
Jagan Nath University, Jaipur welcomes participation in the 3rd JU National Moot Court Competition scheduled from April 6-8, 2024. University, established under
Wearing Jeans Before the Court | De-courting due to improper attire doesn’t infringe Advocate’s right to get an audience from Court: Gauhati HC
The High Court opined that it cannot venture into interpreting the scope of Gauhati High Court Rules and BCI Rules vis-à-vis dress code for advocates in the absence of necessary parties.
Dr. S.M. Juniwal 2nd Ranka International Moot Court Competition 2024
ABOUT APEX SCHOOL OF LAW Apex School of Law, Apex University, Jaipur is a realization of dreams of the great visionary late
Stipend for Junior Lawyers | Punjab and Haryana High Court issues notice to BCI, BCPH
The petitioners mentioned a scheme prevailing in Kerala High Court providing stipend/remuneration of Rs 3,000 to young lawyers.
Christ University | 9th Edition of the National Trial Advocacy and Judgment Writing Competition
About CHRIST (Deemed To Be University) CHRIST (Deemed to be University) was born out of the educational vision of St. Kuriakose Elias
Late Shri S. Narasarajugaru Memorial 2nd National Moot Court Competition 2023
Oxford College of Law, Bengaluru is organising Late Shri S. Narasarajugaru Memorial 2nd National Moot Court Competition 2023 from 24th to 26th of November, 2023.
Call for Blogs | RGNUL Centre for Advanced Study in International Humanitarian Law (CASH) [Rolling Submission]
ABOUT RGNUL Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the Rajiv
MNLU | One year LL.M. (Postgraduate) Degree Course for Executive
Unleash Your Legal Potential with MNLU’s One-Year LL.M. (Postgraduate) Degree Course for Executives! Are you a professional looking to expand your legal
HIGH COURT OCTOBER 2023 WEEKLY ROUNDUP| Stories on West Bengal post-Panchayat Polls violence; Pulse candy case; T.I.M.E. trade mark case; and more
A quick legal roundup to cover important stories from all High Courts this week.
Telangana High Court directs Bar Council of India to examine the eligibility of final year law students for AIBE
“Bar Council of India is directed to examine the representation of the petitioner after taking note of the Supreme Court’s observations in the case of Bar Council of India v. Bonnie Foi Law College.”
1st Annual Justice Gopalji Mehrotra National Moot Court Competition [4th – 5th November 2023]
Sadanlal Sanwaldas Khanna Girls’ Degree College, Prayagraj is a Constituent College of University of Allahabad. The college has been graded by National
Amity University, Rajasthan | 6th National Moot Court Competition [Register by October 05, 2023]
Amity University Rajasthan is organizing the 6th edition of National Moot Court Competition on October 31- November 1, 2023.
2023 SCC Vol. 7 Part 5
Advocates Act, 1961 — Ss. 7(1)(g), (h), (l), (m), 24, 49(1)(ah): Bar Council of India, held, has jurisdiction and power to introduce