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basic structure doctrine

Does basic structure doctrine applies to ordinary legislation

by Akash Baglekar†

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Published on June 7, 2021June 7, 2021By Editor_4

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Basic Structure Doctrine was never Basal to the Constituent Assembly

by Ivan*

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Published on May 6, 2020July 14, 2020By Bhumika Indulia

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Case Briefs High Courts

“Irrational, incongruous and bordering on facetiousness”:Petition dismissed challenging collegium recommendations, 1st, 2nd & 3rd Judges cases and basic structure doctrine

Kerala High Court: A Division Bench comprising of P.R. Ramachandra Menon and Devan Ramachandran, JJ. seized of a rather bewildering appeal primarily

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Published on December 10, 2018December 28, 2018By Bhumika Indulia

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