Bihar Prohibition and Excise Act

Patna High Court
Case BriefsHigh Courts

    Patna high Court: In a case relating to rising trend of manufacturing and smuggling of liquor in the dry State,

Case BriefsHigh Courts

Patna High Court: Ahsanuddin Amanullah, J., denied bail to the applicant in connection with the FIR registered for offence punishable under Section

Case BriefsHigh Courts

Patna High Court: A Full Bench of Hemant Kumar Srivastava, Aditya Kumar Trivedi and Ashutosh Kumar, JJ. refrained from adjudicating on the