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Bilateral Investment Treaty

Bilateral Investment Treaty and Investment Arbitration: A Critique from India Perspective

by Rajendra Beniwal & Kumar Sumit*

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Published on June 26, 2020July 14, 2020By Bhumika Indulia

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Law School News Live Blogging

LIVE: 6th Dr. Paras Diwan International ‘Energy Law’ Moot Court Competition, 7th April – 10th April, 2016

A warm welcome to all of you to the 6th Dr. Paras Diwan International ‘Energy Law’ Moot Court Competition, 2016. Participants from

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Published on April 7, 2016April 15, 2016By Sucheta

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