Right to Abortion French Senate
Foreign LegislationLegislation Updates

The aim to enshrine the right to abortion in the French Constitution which gained impetus after SCOTUS overruled Roe v. Wade in 2022 was finally fulfilled with 780 MPs favouring the inclusion.

Case BriefsTribunals/Commissions/Regulatory Bodies

District Consumer Disputes Redressal Commission, Kolkata Unit-II(Central): While holding against the service charge, charged by a restaurant, Coram of Swapan Kumar Mahanty

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According to the media reports, Mexico city lawmakers in a majority of 38-0 have voted to decriminalize sex work. “Lawmakers in Mexico

Hot Off The PressNews

As reported by media, Louisiana House of Representatives passed a bill that would prohibit abortion after the detection of an embryonic heartbeat, which

Hot Off The PressNews

Singapore Parliament passed a bill against “fake news” — “Protection From Online Flasehoods and Manipulation Act, 2019“ which would force media to

Legislation UpdatesStatutes/Bills/Ordinances

Lok Sabha passed a bill seeking to replace Criminal Law (Amendment) Ordinance by placing a significant provision of death penalty to the

Legislation UpdatesStatutes/Bills/Ordinances

The Rajya Sabha on Thursday passed the Prevention of Corruption (Amendment) Bill, 2013 by a voice vote, that seeks to punish bribe