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Blasphemy

Case Briefs Foreign Courts

Pakistan SC acquits woman convicted of blasphemy due to inconsistencies in prosecution case and failure to prove case beyond reasonable doubt

Supreme Court of Pakistan: A Three-Judge Bench comprising of Mian Saqib Nisar, Asif Saeed Khan Khosa and Mazhar Alam Khan Miankhel, JJ.

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Published on October 31, 2018November 19, 2018By Bhumika Indulia

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Case Briefs Foreign Courts

Seeking reformation in manmade religious law is not blasphemy

Supreme Court of Pakistan: While upholding the conviction and sentence of the appellant in the high profile assassination of Salman Taseer, the

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Published on November 18, 2015November 27, 2015By Sucheta

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