Appointments & TransfersNews

F.No. 16/06/2019-OMI—Smt. Nirmala Sitharaman, Minister of Finance, Government of India, has been appointed as India’s Governor on the Board of Governors of

Legislation UpdatesRules & Regulations

No. MCI-34(41)/2018-Med./170039—In exercise of the powers conferred by Section 33 of the Indian Medical Council Act, 1956 (102 of 1956), the Board

Case BriefsHigh Courts

“Principles of interpretation of statute, it is trite, are not straight-jacketed, and are fundamentally fluid in nature, requiring to be moulded in