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Bofors scam

Hot Off The Press News

Bofors Scam: SC to hear the 12-year-old plea from October 30

Supreme Court: The 3-judge bench of Dipak Misra, CJ and AM Khanwilkar and Dr DY Chandrachud, JJ listed the appeal by BJP

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Published on September 2, 2017By Prachi Bhardwaj

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